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National Insurance Company Ltd. vs Meera Singh And Others
2013 Latest Caselaw 2338 ALL

Citation : 2013 Latest Caselaw 2338 ALL
Judgement Date : 17 May, 2013

Allahabad High Court
National Insurance Company Ltd. vs Meera Singh And Others on 17 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2540 of 2012
 

 
Petitioner :- National Insurance Company Ltd.
 
Respondent :- Meera Singh And Others
 
Petitioner Counsel :- Arvind Kumar
 
Respondent Counsel :- Arvind Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Arvind Kumar, Advocate.

Order Date :- 17.5.2013

OP

 

 

 
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