Smt. Ambika Devi And Others vs Smt. Seema Tiwari And Others
2013 Latest Caselaw 2332 ALL

Citation : 2013 Latest Caselaw 2332 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Smt. Ambika Devi And Others vs Smt. Seema Tiwari And Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1042 of 2011
 

 
Petitioner :- Smt. Ambika Devi And Others
 
Respondent :- Smt. Seema Tiwari And Others
 
Petitioner Counsel :- R.C. Shukla
 
Respondent Counsel :- K.K. Srivastava,Arvind Kumar Trivedi,G.K. Srivastava,Rajan Tripathi
 

 
Hon'ble Rajes Kumar,J.

The order-sheet reveals that on several occasions Sri R.C. Shukla, Advocate, has sent illness-slips.

List in the next cause list peremptorily.

Order Date :- 17.5.2013

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