Ram Sagar vs Udai Narain And Another
2013 Latest Caselaw 2318 ALL

Citation : 2013 Latest Caselaw 2318 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Ram Sagar vs Udai Narain And Another on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 583 of 2006
 

 
Petitioner :- Ram Sagar
 
Respondent :- Udai Narain And Another
 
Petitioner Counsel :- Y.S. Saxena,Mohd. N. Siddqui
 
Respondent Counsel :- Mahendra Pratap,Budh Prakash,Budha Prakash,M. Prakash
 

 
Hon'ble Rajes Kumar,J.

This is the third consecutive illness-slips of Sri Budh Prakash, learned counsel for the respondent.

List in the next cause list peremptorily.

Order Date :- 17.5.2013

Download the LatestLaws.com Mobile App