Dr. Swatantra Bala vs Smt. Nanhi & Others
2013 Latest Caselaw 2317 ALL

Citation : 2013 Latest Caselaw 2317 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Dr. Swatantra Bala vs Smt. Nanhi & Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3733 of 2011
 

 
Petitioner :- Dr. Swatantra Bala
 
Respondent :- Smt. Nanhi & Others
 
Petitioner Counsel :- Vishwa Pratap Singh,Rajeev Mishra
 
Respondent Counsel :- A.P.Tewari,S.S. Tripathi
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Vishwa Pratap Singh, Advocate.

Order Date :- 17.5.2013

Download the LatestLaws.com Mobile App