Subhash Singh Kushwaha vs Vinod & Others
2013 Latest Caselaw 2316 ALL

Citation : 2013 Latest Caselaw 2316 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Subhash Singh Kushwaha vs Vinod & Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1296 of 2011
 

 
Petitioner :- Subhash Singh Kushwaha
 
Respondent :- Vinod & Others
 
Petitioner Counsel :- S.N. Pandey,M. Pandey
 
Respondent Counsel :- Vidya Kant Shukla
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri S.N. Pandey, Advocate.

Order Date :- 17.5.2013

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