Anil Kumar Vishnoi And Another vs Alladia @ Alladin And Others
2013 Latest Caselaw 2314 ALL

Citation : 2013 Latest Caselaw 2314 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Anil Kumar Vishnoi And Another vs Alladia @ Alladin And Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 165 of 2012
 

 
Petitioner :- Anil Kumar Vishnoi And Another
 
Respondent :- Alladia @ Alladin And Others
 
Petitioner Counsel :- S.M. Khan,Pradeep Kumar Tiwari,R.K. Mishra
 
Respondent Counsel :- Vikrant Gupta
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Vikrant Gupta, Advocate.

List in the next cause list.

Order Date :- 17.5.2013

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