The New India Assurance Co. Ltd. vs Dhool Chandra @ Dhoom Singh And ...
2013 Latest Caselaw 2307 ALL

Citation : 2013 Latest Caselaw 2307 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

The New India Assurance Co. Ltd. vs Dhool Chandra @ Dhoom Singh And ... on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 267 of 2013
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Dhool Chandra @ Dhoom Singh And Others
 
Petitioner Counsel :- Pranjal Mehrotra
 
Respondent Counsel :- S.D. Ojha
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Pranjal Mehrotra, Advocate.

Order Date :- 17.5.2013

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