Smt. Karuna Devi And Others vs Shri Ram General Insurance Co. ...
2013 Latest Caselaw 2299 ALL

Citation : 2013 Latest Caselaw 2299 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Smt. Karuna Devi And Others vs Shri Ram General Insurance Co. ... on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 299 of 2013
 

 
Petitioner :- Smt. Karuna Devi And Others
 
Respondent :- Shri Ram General Insurance Co. Ltd. And Another
 
Petitioner Counsel :- Satyaveer Singh
 

 
Hon'ble Rajes Kumar,J.

List in July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 17.5.2013

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