Munendra vs Satvir And Another
2013 Latest Caselaw 2297 ALL

Citation : 2013 Latest Caselaw 2297 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Munendra vs Satvir And Another on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1739 of 2012
 

 
Petitioner :- Munendra
 
Respondent :- Satvir And Another
 
Petitioner Counsel :- Satish Kumar Tyagi
 
Respondent Counsel :- Vijay Shanker,Vikas Kumar
 

 
Hon'ble Rajes Kumar,J.

As prayed, four weeks and nor is allowed to file rejoinder affidavit.

List in July, 2013.

Order Date :- 17.5.2013

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