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Masroor Ahamad vs Smt. Janki Devi And Others
2013 Latest Caselaw 2296 ALL

Citation : 2013 Latest Caselaw 2296 ALL
Judgement Date : 17 May, 2013

Allahabad High Court
Masroor Ahamad vs Smt. Janki Devi And Others on 17 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 242 of 2013
 

 
Petitioner :- Masroor Ahamad
 
Respondent :- Smt. Janki Devi And Others
 
Petitioner Counsel :- K.S. Ojha
 

 
Hon'ble Rajes Kumar,J.

Sri Virendra Nath Pandey, Advocate has filed his Vakalatnama on behalf of respondent no. 3.

List in July, 2013 showing the name of Sri Virendra Nath Pandey as counsel for the respondent. Office is directed to give a fresh report about the service of notice on respondent nos. 1 and 2. Till the next date of listing, interim order shall continue.

Order Date :- 17.5.2013

OP

 

 

 
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