Citation : 2013 Latest Caselaw 2291 ALL
Judgement Date : 17 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 319 of 2013 Petitioner :- Smt. Sheesh Devi And Another Respondent :- Smt. Rakhi And Another Petitioner Counsel :- P.S. Gupta Hon'ble Rajes Kumar,J.
Three weeks time is allowed to take steps to serve the respondents by registered post.
Order Date :- 17.5.2013
OP
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