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Abid & Another vs State Of U.P.
2013 Latest Caselaw 2284 ALL

Citation : 2013 Latest Caselaw 2284 ALL
Judgement Date : 17 May, 2013

Allahabad High Court
Abid & Another vs State Of U.P. on 17 May, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2178 of 2013
 

 
Petitioner :- Abid & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dr. Arun Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Admit.

Summon the trial Court record.

Connect this appeal along with Criminal Appeal No. 2179 of 2013.

Learned AGA is allowed one week's time to file an objection on the bail prayer of the appellants.

List both the appeals together in the next cause list for the said purpose.

Order Date :- 17.5.2013

Priyanka

 

 

 
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