Mahesh vs Sub Divisional Magistrate & ...
2013 Latest Caselaw 2269 ALL

Citation : 2013 Latest Caselaw 2269 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Mahesh vs Sub Divisional Magistrate & ... on 16 May, 2013

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 52268 of 1999
 

 
Petitioner :- Mahesh
 
Respondent :- Sub Divisional Magistrate & Others
 
Counsel for Petitioner :- P.K.S. Paliwal
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

Allowed.

For orders see order of date passed on the Writ Petition No.54196 of 1999.

Order Date :- 16.5.2013

Download the LatestLaws.com Mobile App