Citation : 2013 Latest Caselaw 2268 ALL
Judgement Date : 16 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 12268 of 2013 Petitioner :- Saroj Sirohi And Another Respondent :- Sachin And Others Petitioner Counsel :- V.P. Mishra Hon'ble Rajes Kumar,J.
List in third week of July, 2013. Till the next date of listing, interim order shall continue.
Order Date :- 16.5.2013
OP
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