Hari Bhagwan Agarwal & Others vs State Of U.P. & Another
2013 Latest Caselaw 2264 ALL

Citation : 2013 Latest Caselaw 2264 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Hari Bhagwan Agarwal & Others vs State Of U.P. & Another on 16 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 
Criminal Misc. Recall Application No. 370965 of 2011.
 
in
 

 
Case :- CRIMINAL REVISION No. - 1483 of 2001
 

 
Petitioner :- Hari Bhagwan Agarwal & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Vinod Prasad,G.S. Hajela,Preetpal Singh Rathore
 
Respondent Counsel :- Govt. Advocate,Akhilesh Singh,Ravindra Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Issue notice to the other party.

Notice to the other party be served within one week.

List this matter in the next cause list.

Order Date :- 16.5.2013

Monika

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