Ramesh Singh & Others vs State Of U.P.
2013 Latest Caselaw 2263 ALL

Citation : 2013 Latest Caselaw 2263 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Ramesh Singh & Others vs State Of U.P. on 16 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3291 of 2007
 

 
Petitioner :- Ramesh Singh & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Khan Saulat Hanif,Bagendra Pratap Singh,Ravindra Sharma,Shailendra Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

Bail was granted to appellants, namely Ramesh Singh, Jangpal Singh and Bhurey Singh also in 34 I.P.C. and S.T. No. 595 of 2004.

Order Date :- 16.5.2013

Priyanka

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