Brijesh Kumar Gupta And Another vs State Of U.P.
2013 Latest Caselaw 2262 ALL

Citation : 2013 Latest Caselaw 2262 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Brijesh Kumar Gupta And Another vs State Of U.P. on 16 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7365 of 2010
 

 
Petitioner :- Brijesh Kumar Gupta And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.P.Dixit,Anurag Shukla,G.S.Chaturvedi
 
Respondent Counsel :- Govt.Advocate,Dr.G.S.D.Mishra,H.P.Singh
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri G.S.D. Mishra learned counsel for the informant.

List in the next cause list peremptorily.

Order Date :- 16.5.2013

Priyanka

Download the LatestLaws.com Mobile App