Prem Kumar vs State Of U.P.
2013 Latest Caselaw 2261 ALL

Citation : 2013 Latest Caselaw 2261 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Prem Kumar vs State Of U.P. on 16 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2327 of 2010
 

 
Petitioner :- Prem Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Kumar Singh,Pawan Bhardwaj
 
Respondent Counsel :- Govt. Advocate,Akhilesh Kumar Sharma,Jitendra Pal Singh
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

In Criminal Misc. Correction Application No. 152209 of 2013

Allowed.

Order granting bail to the appellant Prem Kumar was also passed under Sections 201 and 302/34 I.P.C. in S.T. No. 77 of 2007 and 654 of 2005 State vs. Prem Kumar.

Order Date :- 16.5.2013

Priyanka

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