Citation : 2013 Latest Caselaw 2259 ALL
Judgement Date : 16 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- SECOND APPEAL No. - 555 of 2013 Petitioner :- Ram Bharose Respondent :- Hori Lal And Another Petitioner Counsel :- Virendra Pratap Pal Respondent Counsel :- Sanjay Pratap Singh Hon'ble Mrs. Sunita Agarwal,J.
As jointly prayed, put up on 21.5.2013 as fresh.
Order Date :- 16.5.2013
P.P.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!