Azim Bhai vs Manish Asija And Others
2013 Latest Caselaw 2258 ALL

Citation : 2013 Latest Caselaw 2258 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Azim Bhai vs Manish Asija And Others on 16 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?. 
 
Court No. - 25
 

 
Case :- ELECTION PETITION No. - 7 of 2012
 

 
Petitioner :- Azim Bhai
 
Respondent :- Manish Asija And Others
 
Petitioner Counsel :- Afzal Ahmad,Udayan Nandan
 
Respondent Counsel :- P.K.Jain,N.K. Chaturvedi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the parties are present.

Learned counsel for the petitioner prays and is granted one week time to file rejoinder affidavit.

Let rejoinder affidavit be filed within one week.

List this matter in the next cause list.

Order Date :- 16.5.2013

Monika

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