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Abhishek Shukla Alias Vikku And ... vs State Of U.P.
2013 Latest Caselaw 2256 ALL

Citation : 2013 Latest Caselaw 2256 ALL
Judgement Date : 16 May, 2013

Allahabad High Court
Abhishek Shukla Alias Vikku And ... vs State Of U.P. on 16 May, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5477 of 2011
 

 
Petitioner :- Abhishek Shukla Alias Vikku And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Harsh Vikram,D.V. Jaiswal
 
Respondent Counsel :- Govt. Advocate,Rudra Kant Mishra
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

By order dated 7.5.2013 bail has been granted to the appellant under Section 304-B I.P.C. not 304 I.P.C.

Order Date :- 16.5.2013

Priyanka

 

 

 
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