Smt.Shanti Devi vs S.Apar Singh
2013 Latest Caselaw 2255 ALL

Citation : 2013 Latest Caselaw 2255 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Smt.Shanti Devi vs S.Apar Singh on 16 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 806 of 1993
 

 
Petitioner :- Smt.Shanti Devi
 
Respondent :- S.Apar Singh
 
Petitioner Counsel :- Pankaj Naqvi
 
Respondent Counsel :- Vivek Chaudhary
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant has been elevated to the Bench. Office is directed to issue notice to the appellant to engage another counsel.

Order Date :- 16.5.2013

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