Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Zulfequar vs State Of U.P.
2013 Latest Caselaw 2254 ALL

Citation : 2013 Latest Caselaw 2254 ALL
Judgement Date : 16 May, 2013

Allahabad High Court
Zulfequar vs State Of U.P. on 16 May, 2013
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13493 of 2013
 

 
Petitioner :- Zulfequar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Durgesh Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is third bail application moved by the applicant before this Court.

The second bail application was rejected by Hon'ble Mrs. Jayashree Tiwari, J. vide Her order dated 26.11.2012.

List with the record of first and second bail application in the next cause list before the appropriate Court .

Order Date :- 16.5.2013

M/A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter