Panna Lal vs Ram Chandra
2013 Latest Caselaw 2253 ALL

Citation : 2013 Latest Caselaw 2253 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Panna Lal vs Ram Chandra on 16 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 473 of 2013
 

 
Petitioner :- Panna Lal
 
Respondent :- Ram Chandra
 
Petitioner Counsel :- Archana Singh
 
Respondent Counsel :- Cabeater Ashish Agarwal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As jointly prayed, put up on 20.5.2013.

Order Date :- 16.5.2013

P.P.

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