Smt. Neera Gaur vs Viswas Gaur
2013 Latest Caselaw 2250 ALL

Citation : 2013 Latest Caselaw 2250 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Smt. Neera Gaur vs Viswas Gaur on 16 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 988 of 2010
 

 
Petitioner :- Smt. Neera Gaur
 
Respondent :- Viswas Gaur
 
Petitioner Counsel :- S.N. Singh Gaherwar,M.K.Rajvanshi,Piyush Srivastava
 
Respondent Counsel :- K.M. Dubey,R.C. Gupta,Vineet Pandey
 

 
Hon'ble Rajes Kumar,J.

The respondent is directed to file reply to the counter affidavit dated 16.2.2013 filed on behalf of the appellant in Civil Misc.Application No. 342157 of 2012. The petitioner may also file rejoinder affidavit.

List on 15.7.2013.

Order Date :- 16.5.2013

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