Rajesh Kushwah vs Sri Sant Ram
2013 Latest Caselaw 2248 ALL

Citation : 2013 Latest Caselaw 2248 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Rajesh Kushwah vs Sri Sant Ram on 16 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- ELECTION PETITION No. - 1 of 2012
 

 
Petitioner :- Rajesh Kushwah
 
Respondent :- Sri Sant Ram
 
Petitioner Counsel :- Vivek Kumar Singh
 
Respondent Counsel :- B.N. Singh,Bhoopendra Nath Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner is present.

Counter affidavit be positively filed within two weeks.

Rejoinder affidavit, if any, may also be filed in meanwhile.

List this matter after two weeks.

Order Date :- 16.5.2013

Monika

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