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Munnawar vs State Of U.P.
2013 Latest Caselaw 2245 ALL

Citation : 2013 Latest Caselaw 2245 ALL
Judgement Date : 16 May, 2013

Allahabad High Court
Munnawar vs State Of U.P. on 16 May, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7427 of 2010
 

 
Petitioner :- Munnawar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- N.I.Jafri
 
Respondent Counsel :- Govt.Advocate,Anoop Trivedi
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counter affidavit filed by learned AGA which is taken on record.

Learned counsel for the appellant may file rejoinder affidavit on next day.

Heard Sri Narendra Singh holding brief of Sri R.P.S. Kashyap by the appellant Munnawar.   A request is made on behalf of  Sri K.K. Arora in connected appeal  for passing over the hearing on bail prayer of appellant.

Passed over for the day.

Order Date :- 16.5.2013

Priyanka

 

 

 
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