Sushil Kumar vs D.I.O.S. & Another
2013 Latest Caselaw 2243 ALL

Citation : 2013 Latest Caselaw 2243 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Sushil Kumar vs D.I.O.S. & Another on 16 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 10163 of 1994
 

 
Petitioner :- Sushil Kumar
 
Respondent :- D.I.O.S. & Another
 
Petitioner Counsel :- G.S. Bhatt,K.C. Vishwakarma
 
Respondent Counsel :- S.C.,R.P. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has filed supplementary affidavit on 15.10.2012. The same is not on record. Office is directed to place the same on record and list the matter in the next cause list.

Order Date :- 16.5.2013

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