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Sohan Lal S/O Lalman (Deceased) ... vs Raj Kumar S/O Khacheru
2013 Latest Caselaw 2242 ALL

Citation : 2013 Latest Caselaw 2242 ALL
Judgement Date : 16 May, 2013

Allahabad High Court
Sohan Lal S/O Lalman (Deceased) ... vs Raj Kumar S/O Khacheru on 16 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 271 of 2010
 

 
Petitioner :- Sohan Lal S/O Lalman (Deceased) And Others
 
Respondent :- Raj Kumar S/O Khacheru
 
Petitioner Counsel :- Vinod Swarup,Y.S. Bohra
 
Respondent Counsel :- Vinod Sinha,Mahesh Sharma,Mukesh Sharma
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list.

Order Date :- 16.5.2013

P.P.

 

 

 
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