Jai Ram & Another vs State Of U.P.
2013 Latest Caselaw 2241 ALL

Citation : 2013 Latest Caselaw 2241 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Jai Ram & Another vs State Of U.P. on 16 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 318 of 2012
 

 
Petitioner :- Jai Ram & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Brijendra Kumar Ojha,Anil Kumar Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Correction application is Allowed.

Year of Session Trial is corrected as 2000 instead of 2010 in bail granting order dated 25.4.2013.

Order Date :- 16.5.2013

Priyanka

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