Citation : 2013 Latest Caselaw 2240 ALL
Judgement Date : 16 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- SECOND APPEAL No. - 572 of 2013 Petitioner :- Smt. Krishna Devi And 4 Ors. Respondent :- Vishnu Dayal Katiyar And 4 Ors. Petitioner Counsel :- Vinay Kumar,S.K. Sharma Hon'ble Mrs. Sunita Agarwal,J.
As prayed, put up tomorrow as fresh.
Order Date :- 16.5.2013
P.P.
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