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New India Assurance Co. Ltd. vs Shanti Sugar Industries
2013 Latest Caselaw 2239 ALL

Citation : 2013 Latest Caselaw 2239 ALL
Judgement Date : 16 May, 2013

Allahabad High Court
New India Assurance Co. Ltd. vs Shanti Sugar Industries on 16 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 526 of 1992
 

 
Petitioner :- New India Assurance Co. Ltd.
 
Respondent :- Shanti Sugar Industries
 
Petitioner Counsel :- A.B.Saran,Vineet Saran
 
Respondent Counsel :- Ravi Kant,K.M.Garg
 

 
Hon'ble Rajes Kumar,J.

One of the counsels for the appellant has been elevated to the Bench and another is dead. Office is directed to issue notice to the appellant to engage another counsel.

Order Date :- 16.5.2013

OP

 

 

 
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