Bharat vs Jai Prakahs Anchal And Others
2013 Latest Caselaw 2238 ALL

Citation : 2013 Latest Caselaw 2238 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Bharat vs Jai Prakahs Anchal And Others on 16 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- ELECTION PETITION No. - 8 of 2012
 

 
Petitioner :- Bharat
 
Respondent :- Jai Prakahs Anchal And Others
 
Petitioner Counsel :- Gagan Mehta,K.R.Singh
 
Respondent Counsel :- Akanksha Yadav,Prem Prakash
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

As prayed, list this matter in the next cause list.

Order Date :- 16.5.2013

Monika

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