Lala Janak Raj vs State Of U.P. And Another
2013 Latest Caselaw 2237 ALL

Citation : 2013 Latest Caselaw 2237 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Lala Janak Raj vs State Of U.P. And Another on 16 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 
Criminal Misc. Recall Application No. 281864 of 2011.
 
in
 

 
Case :- CRIMINAL REVISION No. - 890 of 2005
 

 
Petitioner :- Lala Janak Raj
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Rahul Sahai,Ajay Kumar Singh,Ashish Kumar Singh,Ashwani Kumar Awasthi,Manish.Tiwari
 
Respondent Counsel :- Govt. Advocate,Komal Mehrotra,P.K. Jain
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Issue notice to the other party.

Notice to the other party be served within one week.

List this matter in the next cause list.

Order Date :- 16.5.2013

Monika

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