Asgar Malik vs State Of U.P. & Another
2013 Latest Caselaw 2236 ALL

Citation : 2013 Latest Caselaw 2236 ALL
Judgement Date : 16 May, 2013

Allahabad High Court

Asgar Malik vs State Of U.P. & Another on 16 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 
Criminal Misc. Recall Application No. 374621 of 2012.
 
in
 

 
Case :- CRIMINAL REVISION No. - 471 of 2007
 

 
Petitioner :- Asgar Malik
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- A.N. Mishra,D.S. Pandey,Satyendra Kumar Mishra
 
Respondent Counsel :- Govt. Advocate,S.K. Singh,Y.K. Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Issue notice to the other party.

Notice be served within a week to the other party.

List this matter in the next cause list.

Order Date :- 16.5.2013

Monika

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