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Mukesh Kumar vs State Of U.P.
2013 Latest Caselaw 2231 ALL

Citation : 2013 Latest Caselaw 2231 ALL
Judgement Date : 16 May, 2013

Allahabad High Court
Mukesh Kumar vs State Of U.P. on 16 May, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26197 of 2012
 

 
Petitioner :- Mukesh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Zafar Abbas,Sushmita Raghav
 
Respondent Counsel :- Govt.Advocate,Kamal Singh Yadav
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present and informs that report was summoned from the pathology centre which has not been received.

Learned A?.A. informs that the report has been received and he is directed to bring that report on the record of this file.

List this matter in the next cause list.

Order Date :- 16.5.2013

Monika

 

 

 
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