Smt. Aasma And Another vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 2190 ALL

Citation : 2013 Latest Caselaw 2190 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Smt. Aasma And Another vs State Of U.P. Thru Secy. And Others on 15 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 17888 of 2013
 

 
Petitioner :- Smt. Aasma And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Sikandar Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard learned counsel for the applicants.

I do not see any reason to recall the order.

The application is rejected.

Order Date :- 15.5.2013

Download the LatestLaws.com Mobile App