Sharda vs State Of U.P. & Ors.
2013 Latest Caselaw 2186 ALL

Citation : 2013 Latest Caselaw 2186 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Sharda vs State Of U.P. & Ors. on 15 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 210 of 2013
 

 
Petitioner :- Sharda
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Jitendra Bahadur Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again as fresh.

Order Date :- 15.5.2013

A.Nigam

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