Gun Minor vs State Of U.P.Through Prin.Secy. ...
2013 Latest Caselaw 2182 ALL

Citation : 2013 Latest Caselaw 2182 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Gun Minor vs State Of U.P.Through Prin.Secy. ... on 15 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 168 of 2013
 

 
Petitioner :- Gun Minor
 
Respondent :- State Of U.P.Through Prin.Secy. Home Civil Sectt.Lko.& Ors.
 
Petitioner Counsel :- Durgesh Mishra
 
Respondent Counsel :- Govt.Advoacate
 

 
Hon'ble Ajai Lamba,J.

Let correct memo of parties be filed.

List thereafter.

Order Date :- 15.5.2013

A.Nigam

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