Ram Lakhan Singh vs State Of U.P.
2013 Latest Caselaw 2174 ALL

Citation : 2013 Latest Caselaw 2174 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Ram Lakhan Singh vs State Of U.P. on 15 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8949 of 2013
 

 
Petitioner :- Ram Lakhan Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vikas Tiwari,Abhinava Kri. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed within one week.

List immediately after expiry of two weeks.

Order Date :- 15.5.2013

Monika

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