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Jagat Singh vs State Of U.P. And Others
2013 Latest Caselaw 2173 ALL

Citation : 2013 Latest Caselaw 2173 ALL
Judgement Date : 15 May, 2013

Allahabad High Court
Jagat Singh vs State Of U.P. And Others on 15 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 9360 of 2006
 

 
Petitioner :- Jagat Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bipin Bihari,A.K. Dubey,A.K. Pandey,P. Vardhan,Rajesh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list.

Order Date :- 15.5.2013

P.P.

 

 

 
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