Anil Kumar vs Judicial Magistrate. Balrampur ...
2013 Latest Caselaw 2168 ALL

Citation : 2013 Latest Caselaw 2168 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Anil Kumar vs Judicial Magistrate. Balrampur ... on 15 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 48 of 2013
 

 
Petitioner :- Anil Kumar
 
Respondent :- Judicial Magistrate. Balrampur And Anr.
 
Petitioner Counsel :- N.K Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the applicant.

List again.

Order Date :- 15.5.2013

A.Nigam

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