Smt. Nasreen Jahan Siddiqui & ... vs State Of U.P. & Another
2013 Latest Caselaw 2167 ALL

Citation : 2013 Latest Caselaw 2167 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Smt. Nasreen Jahan Siddiqui & ... vs State Of U.P. & Another on 15 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1070 of 2007
 

 
Petitioner :- Smt. Nasreen Jahan Siddiqui & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Shahroze Khan,Syed Irfan Ali
 
Respondent Counsel :- Govt. Advocate,S.M.N. Bokhari
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

Learned A.G.A. is present.

A perusal of the order sheet shows that no interim stay order was granted in the matter, it appears that by efflux of time, this revision has become infructuous.

It is accordingly, dismissed.

Order Date :- 15.5.2013

Monika

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