Citation : 2013 Latest Caselaw 2165 ALL
Judgement Date : 15 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 40950 of 1997 Petitioner :- Surendra Pathak Respondent :- Zila Basic Shiksha Adhikari & Others Petitioner Counsel :- A.S. Srivastava,G.C. Yadav Respondent Counsel :- N.D. Rai,A.K. Misra,A.K.Banerji,J.P.Singh,S.C. Hon'ble Rajes Kumar,J.
Civil Misc. Restoration Application.
Cause shown is sufficient. The application is allowed. The order dated 27.8.2012 is recalled and the writ petition is restored to its original number.
Order Date :- 15.5.2013
OP
'
Hon'ble Rajes Kumar,J.
The order dated 27.8.2012 is recalled and the writ petition is restored to its original number.
For order see order of date passed on restoration application.
Order Date :- 15.5.2013
OP
'
Hon'ble Rajes Kumar,J.
List before the appropriate Bench. It may not be treated as tied up or part herd to this Bench.
Order Date :- 15.5.2013
OP
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