Sushil Kumar & Ors. vs The State Of U.P. Thru. ...
2013 Latest Caselaw 2162 ALL

Citation : 2013 Latest Caselaw 2162 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Sushil Kumar & Ors. vs The State Of U.P. Thru. ... on 15 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 213 of 2013
 

 
Petitioner :- Sushil Kumar & Ors.
 
Respondent :- The State Of U.P. Thru. Superintendent Of Police C.B.I./Acb.
 
Petitioner Counsel :- P. Chakravarty
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays that let this petition be listed alongwith Criminal Revision No.194 of 2013, which is scheduled to come up for hearing in the week commencing 20th of May, 2013.

Ordered accordingly.

Order Date :- 15.5.2013

A.Nigam

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