Sri Bhagirath vs Ram Chandra And Others
2013 Latest Caselaw 2152 ALL

Citation : 2013 Latest Caselaw 2152 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Sri Bhagirath vs Ram Chandra And Others on 15 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 43 of 1996
 

 
Petitioner :- Sri Bhagirath
 
Respondent :- Ram Chandra And Others
 
Petitioner Counsel :- Bipin Bihari,D.S. Singh
 
Respondent Counsel :- Dhirendra Bahadur Singh,Dinesh Kumar Rawat
 

 
Hon'ble Mrs. Sunita Agarwal,J.

The order sheet indicates that there are consecutive illness slips of Sri Bipin Bihari, learned counsel for the appellant. The appeal has been directed to be listed peremptorily. Sri Dhirendra Bahadur Singh, learned counsel for the respondents is present.

List this appeal peremptorily on 22.5.2013.

Order Date :- 15.5.2013

P.P.

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