Munna & Another vs State Of U.P.
2013 Latest Caselaw 2147 ALL

Citation : 2013 Latest Caselaw 2147 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Munna & Another vs State Of U.P. on 15 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7008 of 2006
 

 
Petitioner :- Munna & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.C. Chaturvedi,Dwivedi S.C.,Gaurav Kakkar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Record was produced before us. We find that the same has been destroyed sufficiently by the termite. We therefore, direct the office to get the record reconstructed and list this appeal in the month of July.

Office is directed not to fail in an attempt for reconstruction and will report us in the first week of July regarding the same.

When the appeal is listed next name of Sri G.S. Chauhan shall also be shown in the cause list as counsel for the appellant who has filed his power today which is taken on record.

Order Date :- 15.5.2013

Priyanka

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