Umesh & Another vs State Of U.P.
2013 Latest Caselaw 2144 ALL

Citation : 2013 Latest Caselaw 2144 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Umesh & Another vs State Of U.P. on 15 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2127 of 2013
 

 
Petitioner :- Umesh & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.B. Sahai,Amrish Sahai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Admit.

Summon the trial Court record.

Connect this appeal along with Criminal Appeal No.1472 of 2013, Ram Prakash Vs. State of U.P. and Criminal Appeal No. 2128 of 2013 Ganesh Vs. State of U.P.

Learned AGA is allowed one week's time to file an objection on the bail prayer of the appellants.

List all the appeals together in the next cause list for the said purpose.

Order Date :- 15.5.2013

Priyanka

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