Citation : 2013 Latest Caselaw 2142 ALL
Judgement Date : 15 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- U/S 482/378/407 No. - 223 of 2005 Petitioner :- Smt.Sarojini Devi And 4 Ors. Respondent :- State Of U.P.& 3 Ors. Petitioner Counsel :- Rakesh Pathak,Dilip Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Ravindra Singh,J.
As prayed by Sri Rakesh Pathak, learned counsel for the applicant, list peremptorily on 22.5.2013.
Order Date :- 15.5.2013
NA
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