Saurabh Singh vs State Of U.P.
2013 Latest Caselaw 2128 ALL

Citation : 2013 Latest Caselaw 2128 ALL
Judgement Date : 15 May, 2013

Allahabad High Court

Saurabh Singh vs State Of U.P. on 15 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31237 of 2012
 

 
Petitioner :- Saurabh Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shashi Kant Mishra,Mohit Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Rejoinder affidavit filed today by learned counsel for the revisionist is taken on record.

As prayed, list this matter in the next cause list.

Order Date :- 15.5.2013

Monika

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